Punjab-Haryana High Court
Jangir Singh vs A.E.E./S.D.O. Punjab State ... on 21 December, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
VINOD KUMAR
2015.12.21 16:07
I attest to the accuracy and
authenticity of this document
Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.26670 of 2015
Date of decision:21.12.2015
Jangir Singh ...Petitioner
Versus
A.E.E./S.D.O., Punjab State Electricity Board & anr. ...Respondents
CORAM: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. O.P.Kamboj, Advocate,
for the petitioner.
*****
Rakesh Kumar Jain, J. (Oral)
The petitioner has challenged the order dated 09.11.2009 in the end of 2015. Thus, the petition is apparently barred on account of delay and latches.
Dismissed.
December 21, 2015 (Rakesh Kumar Jain) vinod* Judge