Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

9. Seal of the Board.

- The Board may formulate a Common Seal and emblem and any instrument or Certificate issued on behalf of the Board shall be in the name of the Chairman and contain the signature of the authority specifically authorised by the Board in this regard and the seal of the Board.