Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 255 in The Assam Excise Rules, 2016

255.

Notwithstanding anything contained in these rules the settlement of any country spirit shop may in exceptional circumstances be made by the State Government directly with any suitable person in conformity with such procedure or on such term or for such period as the Government may decide from time to time.