Bombay High Court
Arun Nathu Datir vs Nashik Municipal Corporation Thr Its ... on 13 February, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Digitally
signed by
GAURI AMIT
GAURI GAEKWAD Common Order-13.02.2026.odt
AMIT Date:
GAEKWAD 2026.02.16
11:17:15
+0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 13th FEBRUARY, 2026.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Gauri Gaekwad 1 of 2 ::: Uploaded on - 16/02/2026 ::: Downloaded on - 20/02/2026 21:58:55 ::: Common Order-13.02.2026.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 1 to 3 23.02.2026 For Dismissal 4 to 21 09.03.2026 Fresh Admission 23 09.03.2026 Fresh Admission 26 to 37 09.03.2026 Fresh Admission Final Disposal at the 38 30.03.2026 Admission Stage 39 to 41 30.03.2026 Urgent Admission 42 to 54 30.03.2026 Urgent Order 55 to 69 01.04.2026 Due Admission 71 to 75 01.04.2026 Due Admission (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Gauri Gaekwad 2 of 2 ::: Uploaded on - 16/02/2026 ::: Downloaded on - 20/02/2026 21:58:55 :::