Madhya Pradesh High Court
Smt. Sandhya Parmar vs The State Of Madhya Pradesh on 18 June, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-9264-2021 The High Court Of Madhya Pradesh WP-9264-2021 (SMT. SANDHYA PARMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/09267/2021, WP/09529/2021, WP/09561/2021, WP/09564/2021, WP/09566/2021, WP/09792/2021, WP/10242/2021, WP/10243/2021, WP/10246/2021, WP/10274/2021 3 Indore, Dated : 18-06-2021 Heard through Video Conferencing.
Parties through their counsel.
Because of paucity of time, as jointly agreed, list these matters for analogous hearing on 21/06/2021 at 2:30 PM.
(SUJOY PAUL) (SHAILENDRA SHUKLA)
JUDGE JUDGE
soumya
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN SOUMYA RANJAN
DALAI
Date: 2021.06.18
17:12:02 IST