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[Cites 1, Cited by 11]

Madhya Pradesh High Court

Smt. Sandhya Parmar vs The State Of Madhya Pradesh on 18 June, 2021

Author: Sujoy Paul

Bench: Sujoy Paul

1 WP-9264-2021 The High Court Of Madhya Pradesh WP-9264-2021 (SMT. SANDHYA PARMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/09267/2021, WP/09529/2021, WP/09561/2021, WP/09564/2021, WP/09566/2021, WP/09792/2021, WP/10242/2021, WP/10243/2021, WP/10246/2021, WP/10274/2021 3 Indore, Dated : 18-06-2021 Heard through Video Conferencing.

Parties through their counsel.

Because of paucity of time, as jointly agreed, list these matters for analogous hearing on 21/06/2021 at 2:30 PM.





                                                 (SUJOY PAUL)                                    (SHAILENDRA SHUKLA)
                                                    JUDGE                                                  JUDGE


                                             soumya




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  SAN                  SOUMYA RANJAN
                       DALAI
                       Date: 2021.06.18
                       17:12:02 IST