Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7P] [Entire Act] Bombay Presidency - Subsection Section 7P(2) in The Bombay Gas Supply Act, 1939 (2)Every such appeal shall be made within 30 days from the date of the decision of the Inspector.]
