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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Chattisgarh - Subsection

Section 131(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)suitable breathing apparatus is provided to a building worker while working in compressed air environment for his use at excavation or tunnelling work; and