Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 58] [Entire Act] Union of India - Subsection Section 58(1) in Administration of Evacuee Property Act, 1950 (1)The Administration of Evacuee Property Ordinance, 1949 (XXVII of 1949), is hereby repealed.
