Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 23 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010 23. Establishment of separate Cells in Directorate of Higher & Technical Education. - Two permanent cells shall be established at the office of the Directorate of Higher and Technical Education, each headed by an officer: -
