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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(10)(ii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(ii)When a Town Vending Committee is constituted for the first time, the local authority shall circulate for information of Town Vending Committee members, a status paper on street vending in the town/city giving necessary details.