Delhi High Court - Orders
Ircon International Ltd vs Directorate General Of Foreign Trade ... on 14 September, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~49 to 51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8218/2011
IRCON INTERNATIONAL LTD ..... Petitioner
Through: Mr. Vivek Kohli, Sr. Adv. with
Mr. Ashwani Sharma, Advs. for Petitioner
versus
DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
+ W.P.(C) 138/2012
IRCON INTERNATIONAL LTD ..... Petitioner
Through: Mr. Vivek Kohli, Sr. Adv. with
Mr. Ashwani Sharma, Advs. for Petitioner
versus
DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
..... Respondent
+ W.P.(C) 8294/2014
IRCON INTERNATIONAL LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Sr. Adv. with
Mr. Ashwani Sharma, Advs. for Petitioner
versus
DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
..... Respondent
Through: Mr. Anurag Ahluwalia & Mr.
Danish Faraz Khan, Advs. for R- 1-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 14.09.2022 As the Court has to rise at 4:00 pm today, accordingly, renotify on 28th February, 2023.
C.HARI SHANKAR, J SEPTEMBER 14, 2022 Sagar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:16.09.2022 12:19:21