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Delhi High Court - Orders

Ircon International Ltd vs Directorate General Of Foreign Trade ... on 14 September, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~49 to 51
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8218/2011
                                IRCON INTERNATIONAL LTD           ..... Petitioner
                                               Through:     Mr. Vivek Kohli, Sr. Adv. with
                                               Mr. Ashwani Sharma, Advs. for Petitioner

                                                     versus

                                DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
                          +     W.P.(C) 138/2012
                                IRCON INTERNATIONAL LTD               ..... Petitioner
                                                  Through:     Mr. Vivek Kohli, Sr. Adv. with
                                                   Mr. Ashwani Sharma, Advs. for Petitioner
                                                  versus
                                DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
                                                                                       ..... Respondent
                          +     W.P.(C) 8294/2014
                                IRCON INTERNATIONAL LIMITED        ..... Petitioner
                                               Through:     Mr. Vivek Kohli, Sr. Adv. with
                                               Mr. Ashwani Sharma, Advs. for Petitioner
                                               versus
                                DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS
                                                                                    ..... Respondent
                                                     Through:     Mr. Anurag Ahluwalia & Mr.
                                                     Danish Faraz Khan, Advs. for R- 1-2


                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                     ORDER

% 14.09.2022 As the Court has to rise at 4:00 pm today, accordingly, renotify on 28th February, 2023.

C.HARI SHANKAR, J SEPTEMBER 14, 2022 Sagar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:16.09.2022 12:19:21