Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 766] [Entire Act] Bengal Presidency - Subsection Section 766(viii) in Police Regulations, Bengal , 1943 (viii)In the case of a candidate who is or has recently been a college student, a reference shall be made to the Principal of the college.