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Commissioner Of Income Tax vs M/S Tata Teleservices (Maharashtra) ... on 9 May, 2017

      ITEM NO.50                          REGISTRAR COURT. 2                  SECTION IIIA

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C) No(s).                     31428/2016

      COMMISSIONER OF INCOME TAX                                            Petitioner(s)

                                                      VERSUS

      M/S TATA TELESERVICES (MAHARASHTRA) LTD                               Respondent(s)

      (with office report)

      WITH
      SLP(C) No. 31431/2016
      SLP(C) No. 197/2017
      (With Office Report)

      Date : 09/05/2017 This petition was called on for hearing today.


      For Petitioner(s)                   Ms.Mamta Saxena,Adv.
                                          Mrs. Anil Katiyar,Adv.

      For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) Nos.31428/2016 & 31431/2016 The office report indicates that service of notice is complete on the sole respondent in both matters, but no one has entered appearance on his behalf. Viewed thus, the matters shall be processed for listing before the Hon'ble Court as per rules.

The office report indicates that service of notice is complete on the sole respondent, but no one has entered appearance on his behalf. Viewed thus, the matter shall be processed for listing Signature Not Verified before the Hon'ble Court as per rules.

(SANJAY PARIHAR) Registrar SB