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State of Rajasthan - Section

Section 3 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

3. Enrolment.

(1)The enrolling agencies shall set up enrolment centers for enrolment of families, as well as for correction or updating of information. The opening of enrolment centers, the services offered and other guidelines for their operations shall he in accordance with the procedure as may be specified by the Authority, from time to time, for this purpose.
(2)Enrolment shall be carried out at enrolment centers i.e. e-Mitras and through temporary centers set up for this purpose.
(3)Enrolment shall be carried out by the operators at the enrolment centers.
(4)The Authority shall facilitate enrolment to the families directly through the online platform.