Section 2(2) in The General Provident Fund (Orissa) Rules, 1938
(2)Any other expression used in these rules which is defined either in the [Provident Funds Act, 1925] [See Appendix 'A'.] [(19 of 1925)] [Substituted vide Notification No. 18741-F./17.5.1969.] or in the Orissa Service Code is used in the sense therein defined.
