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[Cites 0, Cited by 0] [Section 122(12)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(12)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Depending on the marks obtained in the examination referred to in sub-regulation (10) officers entered as Acting Sub-Lieutenants will serve for a period of 21h-31i years in the rank of Sub-Lieutenant (acting and confirmed) before promotion to the rank of Lieutenant.