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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)The Parishad may appoint such other officers and servants as it deems necessary:Provided that the number and designation of such officers and servants, their salaries and allowances shall be subject to the previous approval of the State Government.