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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(h) in The Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003

(h)do all and every act and deed which would be necessary for the speedy realisation of the assets of the Financial Establishment.