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[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(mm) in Rajasthan Factories Rules, 1951

(mm)Ramps with a slope of not more than 1 in 10 may be substituted for the requirement of staircase. For all slopes exceeding 1 in 10 and wherever the use in such as to involve danger of slipping, the ramp shall be surfaced with non slipping material.