Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(g) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(g)store places are so constructed that-
(i)there is no risk of structural steel or prefabricated parts falling or overturning;
(ii)storage conditions generally ensue stability and avoid damage having regard to the method of storage and atmospheric conditions; and
(iii)racks are set on firm ground and designed so that units cannot move accidentally in such store places;