Calcutta High Court
C.I.T. Wb Vi vs Sumati Industrial Finance Ltd on 9 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA 401 OF 2000
C.I.T. WB VI, CAL
Versus
SUMATI INDUSTRIAL FINANCE LTD.,
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 9th April, 2014.
The Court :- It is reported by the registry of this Court that no paper book has been filed in this matter till date.
Let requisite number of informal paper books be filed by the appellant in the department within six weeks from date peremptorily, failing which the appeal shall stand dismissed without further reference to this Bench. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.
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