Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

NCT Delhi - Subsection

Section 123(1)(c) in The Delhi School Education Rules, 1973

(c)every teacher shall:-
(i)be punctual in attendance and in respect of his class-work and also for any other work connected with the duties assigned to him by the head of the school;
(ii)abide by the rules and regulations of the school and also show due respect to the constituted authority.