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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(d) in The Orissa Veterinary Council Rules, 1997

(d)enclose the smaller cover and declaration paper in the outer envelope which is larger and on which may address is already printed and return the same to me by post at your cost or deliver it in person in my office so as to reach me not later than........ on the............of 20.