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State of West Bengal - Section

Section 45 in West Bengal Societies Registration Rules, 1963

45. In these rules, unless the contrary intention appears;

(a)Words in the singular shall include the plural and words in the plural shall include the singular;
(b)'The Act' means the Societies Registration Act, 1860 and any Act amending or substituted for them and for the time being in force.
Form No. 7Clearing Agents' [Association] [Rules & Regulations for Cleaning Agents' Association to regulate the Code of Conduct for its members. [A Society to be registered under the Societies Registration Act.]Registered under the Societies Registration ActCode of Conduct