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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(a) in Sikkim Shops and Commercial Establishments Act, 1983

(a)enter, at all the reasonable times and with such assistance as he thinks fit, any place which is or which he has' reason to believe. is an establishment;