Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Tejaswini on 26 July, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.57 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA.1013/2019 IN C.A. No. No(s). 5700/2018
DR. ULHAS PATIL MEDICAL COLLEGE AND HOSPITAL JALGAON Petitioner(s)
VERSUS
TEJASWINI & ORS. Respondent(s)
(FOR ADMISSION )
Date : 26-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. Divya Roy, AOR
For Respondent(s) Mr. Vinay Navare,Sr.Adv.
Ms. Gwen Karthika,Adv.
Ms. Abha R. Sharma, AOR
Mr. Sudhanshu S. Choudhari, AOR
Ms. Shubhada Phattankar,Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2019.07.27 10:42:36 IST Reason: