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State of Haryana - Section

Section 11 in Punjab Cinemas (Regulation) Rules, 1952

11.

(i)The Electric Inspector or any officer specially appointed to assist him in this behalf may at any time enter and inspect any place licensed under section 5 of the Act.
(ii)Defects revealed by such inspections shall be brought to the notice of the licensee and shall also be reported to the licensing authority.