Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015 8. Form of tax arrears. - A statement of tax arrears under section 31 or section 33 shall be drawn up by the Tax Recovery Officer in Form 5.
