Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Bihar - Subsection Section 95(17) in Bihar Factories Rules, 1950 (17)[Manufacture and manipulation of dangerous pesticides.] [Inserted by S.O. 1086 dated 12th August, 1978, Published in Bihar Gazette, Part-II dated August 16, 1978.]
