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Andhra Pradesh High Court - Amravati

M/S. Lakshmi Transcon Pvt. Ltd vs The Assistant Commissioner St on 22 September, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI W.P. No.28742 OF 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE

04. 22.09.2022 CPK, J & AVRB, J:

At request made on behalf of learned counsel for the petitioner, list the matter on 28.09.2022.

In the meantime, Registry to place on record the counter, if any.

____________ CPK, J ____________ AVRB, J Dsh