Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd vs The Assistant Commissioner St on 22 September, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI W.P. No.28742 OF 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
04. 22.09.2022 CPK, J & AVRB, J:
At request made on behalf of learned counsel for the petitioner, list the matter on 28.09.2022.
In the meantime, Registry to place on record the counter, if any.
____________ CPK, J ____________ AVRB, J Dsh