Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(1)(c) in Rajasthan Regulation of Boating Act, 1956 (c)the advantage to the public likely to result from the service to provided, including the saving of time likely to be affected thereby: