Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Sikkim - Subsection Section 24(1) in Sikkim Co-Operative Societies Act, 1978 (1)A society may admit any individual or other person or firm as a nominal member in accordance with its bye-laws.
