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State of Odisha - Section

Section 16 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

16. If any exhibits or other papers had retained in the Copying Department without returning to the Record Room, if returned without being deposited in the relevant bundles ?

Whether Guard Files maintained for preserving important High Court and Government Orders and Circulars are maintained properly with pagination alongwith index.