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[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Rajasthan - Subsection

Section 374(4) in Rajasthan Panchayati Raj Rules, 1996

(4)The negative marking in evaluation of answers shall be applicable. For every wrong answer 1/3 marks of the question shall be deducted.Explanation. - Wrong answer shall mean incorrect answer or multiple answer.