Bombay High Court
Phonographic Performance Limited vs Grand Arsh on 17 December, 2025
66-cpcdl-18649-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
CONTEMPT PETITION (L) NO.18649 OF 2024
IN
INTERIM APPLICATION (L) NO.16049 OF 2023
Phonographic Performance Limited ...Plaintiff
Versus
Grand Arsh and Ors. ...Defendants
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Mr. Amogh Singh a/w. Mr. A. Nimbalkar, Mr. Asmant Nimbalkar, Mr. Hiten
Wasan and Ms. Chanchal Bhadrecha i/b. Mr. D.P. Singh, for the Plaintiff.
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CORAM : SHARMILA U. DESHMUKH, J.
DATE : DECEMBER 17, 2025 P. C. :
1. None appears on behalf of the Respondent.
2. Matter is called out after Court working hours.
3. Stand over to 23rd December, 2025 under the caption "for circulation".
[SHARMILA U. DESHMUKH, J.] Vishal Parekar 1 of 1 ::: Uploaded on - 18/12/2025 ::: Downloaded on - 18/12/2025 20:50:39 :::