Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(4) in Telangana Panchayat Raj Act, 2018 (4)From the date of notification under sub-section (2), the Schedule VIII shall stand amended or altered; as notified.
