Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38A] [Entire Act] State of Uttar Pradesh - Subsection Section 38A(2) in The United Provinces Excise Act, 1910 (2)Provisions of Section 39 shall 'mutatis mutandis' apply to realisation of such interest as they apply to realisation of excise revenue.]
