Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 19B in Karnataka Agricultural Income-Tax Act, 1957 19B. [ [Sections 19B omitted by Act 18 of 1994 w.e.f.1.4.1994] x x x]
