Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(2)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964 (a)the improvement of agricultural land or of the methods of cultivation or for financing any other means to raise the productivity of land;