Section 85 in THE UTTAR PRADESH REORGANISATION ACT, 2000
85. Amendment of section 15 of Act 37 of 1956.-
On and from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (b), for the words "Uttar Pradesh and Madhya Pradesh", the words "Uttar Pradesh, Uttaranchal and Madhya Pradesh" shall be substituted.
