Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] Bengal Presidency - Subsection Section 8(1)(d) in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920 (d)any of these punishments may be awarded separately or in combination with any one or more of the others.