Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(I) in Jammu and Kashmir School Education Rules, 2010 (I)opening of Primary Schools and Upper Primary Schools within a reasonable distance from each other with particular regard to the topography and terrain of an area.
