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[Cites 0, Cited by 0] [Section 128(6)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(6)(ii) in The Central Motor Vehicles Rules, 1989

(ii)Rear windscreen shall be of safety glass or laminated safety glass. It shall match with the windows provided on the vehicle. Sliding curtains shall be provided on the rear windscreen.