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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(i) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(i)extracts from such records as may be prescribed showing the total area with the survey numbers of all the lands held by each of the applicants,