Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 160F in The Drugs and Cosmetics Rules, 1945 160F. Report of inspection. - The Inspectors appointed by the Central Government as stated in rule 160-E shall forward to the approving authority a detailed report of the results of the inspection.
