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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4)(a) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(a)in the case of a local authority, by its standing committee or by any committee appointed by it in this behalf or, if such local authority is a municipal corporation, by its Municipal Commissioner or Deputy Municipal Commissioner, and