Section 53 in The Himachal Pradesh Minor Canals Act, 1976
53. Application of section 14 to 17 of the Himachal Pradesh Land Revenue Act, 1954.
- Except in so far as a contrary intention is expressed, sections 14 to 17 (both inclusive) of the Himachal Pradesh Land Revenue Act 1954 (6 of 1954) shall apply to all proceeding under this act.
