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State of Chattisgarh - Section

Section 27 in Indira Kala Sangit Vishwavidyalaya Act, 1956

27. Annual accounts and financial estimates.

- The annual accounts and the financial estimates shall be considered by the [Karyakarini Samiti] [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25.8.2005).] at its annual meeting and the [Karyakarini Samiti] [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25.8.2005).] may pass resolutions with reference thereto and to communicate the same to the Karyakarini Samiti which shall take them into consideration, and take such action thereon, as he thinks fit.