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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(7) in The West Bengal Motor Vehicles Rules, 1989

(7)In the absence of any direction from the licensing authority, the conductor of a stage carriage shall display on his left breast the word "Conductor" along with the number of his licence and the name of the licensing authority to be stitched in a visible manner on his uniform or garments.