Section 35 in The Orissa Bhoodan and Gramdan Rules, 1972
35. Maintenance of accounts.
- The accounts relating to the funds of the Samiti shall be maintained in the following manner, namely :(i)Cash Book in Form XVI;(ii)Bill Register of the establishment in Form XVII;(iii)Contingent Register in Form No. 29 of the Orissa Treasury Code, Volume II ;(iv)Acquittance Roll for pay and travelling allowance of the staff in Form XVIII;(v)Register of advance made to Officers for distribution of subsidy in Form XIX ;(vi)Register for disbursement of subsidy or grants in Form XX.
